Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 440(2)] [Section 440] [Entire Act] State of West Bengal - Subsection Section 440(2)(c) in West Bengal Municipal Act, 1993 (c)every Chairman continuing in office as such immediately before the commencement of this Act shall be deemed to be the Chairman under this Act;