Kerala High Court
S.G.Girija Aged 57 Years vs Dr.E.K.Mathew
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE S.SIRI JAGAN
MONDAY, THE 1ST DAY OF APRIL 2013/11TH CHAITHRA 1935
Con.Case(C).No. 250 of 2013 (S) IN WP(C).15613/2012
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AGAINST THE JUDGMENT IN WP(C).15613/2012 of HIGH COURT OF KERALA
DATED 23.7.12
PETITIONER(S):
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S.G.GIRIJA AGED 57 YEARS
W/O.N.RAMACHANDRAN NAIR, POURNAMI, NETTAYAM P.O
TRIVANDRUM 695 013. (RETIRED DEPUTY CONTROLLER
COLLEGE OF ATRICULTURE, VELLAYANI)
BY ADV. SRI.S.P.SURESH KUMAR
RESPONDENT(S):
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DR.E.K.MATHEW
(AGE AND FATHERS NAME NOT KNOWN
TO THE PETITIONER) REGISTRAR
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, KAU P.O
THRISSUR 680 656.
BY ADV. SRI.BABU JOSEPH KURUVATHAZHA,SC,
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 01-04-2013, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
S.SIRI JAGAN, J.
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Contempt Case (C).No. 250 of 2013
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Dated this the 1st day of April, 2013
J U D G M E N T
The learned counsel for the petitioner submits that the petitioner has received the amounts due. Accordingly, this contempt case is closed.
Sd/-
sdk+ S.SIRI JAGAN, JUDGE ///True copy/// P.A. to Judge