Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 453(1)] [Section 453] [Entire Act] State of Punjab - Subsection Section 453(1)(d) in Punjab Jail Manual, 1996 (d)the medical officer recommends the release and certifies that conditions (a), (b) and (c) are fulfilled; and