Allahabad High Court
Primus Charitable Trust And Another vs Union Of India And 2 Others on 4 February, 2020
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 32947 of 2019 Petitioner :- Primus Charitable Trust And Another Respondent :- Union Of India And 2 Others Counsel for Petitioner :- Pratik Chandra Counsel for Respondent :- A.S.G.I.,Akhilesh Kumar Mishra,Dhananjay Awasthi,Vaibhav Tripathi Hon'ble Ashwani Kumar Mishra,J.
Learned counsel for the petitioner submits that petitioner is no longer desirous of pressing this petition and the same be dismissed as not pressed.
Writ petition is dismissed as withdrawn.
Order Date :- 4.2.2020 Ashok Kr.