Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Official Languages (Use For Official Purposes Of The Union) Rules, 1976

(2)The Staff of a Central Government office shall ordinarily be deemed, to have acquired a working knowledge of Hindi if eighty percent of the Staff working therein have acquired such knowledge.