Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] Union of India - Section Section 25 in The Indian Trusts Act, 1882 25. Non-liability for predecessors default. - Where a trustee succeeds another, he is not, as such, liable for the acts or defaults of his predecessor.
