Patna High Court - Orders
Smt. Asha Devi vs The State Of Bihar & Ors on 24 September, 2018
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.18475 of 2014
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Smt. Asha Devi Wife of Shri Sahdeo Sah Resident of Mahnar, P.O. & P.S.
- Mahnar, District- Vaishali.
.... .... Petitioner
Versus
1. The State of Bihar through the Principal Secretary, Urban Development
Department, Government of Bihar, Patna.
2. The Bihar State Election Commission through the State Election
Commissioner, Bihar, Patna.
3. The District Magistrate, Vaishali.
4. The Sub-Divisional Officer, Vaishali.
5. The Executive Officer, Nagar Parishad, Mahnar, Vaishali.
6. Saleha Khatoon Wife of Fareed Ansari Resident of Ward No. 1, Nagar
Panchayat, Mahnar, District- Vaishali.
7. Ramesh Kumar Son of Ramjanam Rai Resident of Ward No. 2, Nagar
Panchayat, Mahnar, District- Vaishali.
8. Shahzahan Khatoon Wife of Md. Muslim Resident of Ward No. 3,
Nagar Panchayat, Mahnar, District- Vaishali.
9. Upendra Paswan Son of Late Manik Paswan, Resident of Ward No. 4,
Nagar Panchayat, Mahnar, District- Vaishali.
10. Vinod Bhagat Son of Late Suraj Narayan Bhagat Resident of Ward No.
5, Nagar Panchayat, Mahnar, District- Vaishali.
11. Saheena Khatoon Wife of Md. Chand Alam Resident of Ward No. 6,
Nagar Panchayat, Mahnar, District- Vaishali.
12. Subodh Kumar Singh Son of Late Ramchandra Prasad Singh Resident
of Ward No. 7, Nagar Panchayat, Mahnar, District- Vaishali.
13. Madhu Mala Devi Wife of Udai Singh Resident of Ward No. 8, Nagar
Panchayat, Mahnar, District- Vaishali.
14. Jawahar Sah Son of Late Deo Narayan Sah Resident of Ward No. 5,
Nagar Panchayat, Mahnar, District- Vaishali.
15. Amjad Ali Son of Late Md. Habib Resident of Ward No. 10, Nagar
Panchayat, Mahnar, District- Vaishali.
16. Geeta Devi Wife of Ram Prasad Singh Resident of Ward No. 10, Nagar
Patna High Court CWJC No.18475 of 2014 (3) dt.24-09-2018
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Panchayat, Mahnar, District- Vaishali.
17. Manju Jaiswal Wife of Ajay Kumar Resident of Ward No. 7, Nagar
Panchayat, Mahnar, District- Vaishali.
18. Sailesh Kumar Singh Son of Chandradeo Singh Resident of Ward No.
13, Nagar Panchayat, Mahnar, District- Vaishali.
19. Sushmita Devi Wife of Barun Kumar Sah Resident of Ward No. 16,
Nagar Panchayat, Mahnar, District- Vaishali.
20. Rekha Devi Wife of Shambhu Paswan Resident of Ward No. 15, Nagar
Panchayat, Mahnar, District- Vaishali.
21. Asha Devi Wife of Sahdeo Sah Resident of Ward No. 16, Nagar
Panchayat, Mahnar, District- Vaishali.
22. Ashok Rai Son Jai Kishun Rai Resident of Ward No. 17, Nagar
Panchayat, Mahnar, District- Vaishali.
23. Basanti Devi Wife of Rakhendra Kumar Resident of Ward No. 18,
Nagar Panchayat, Mahnar, District- Vaishali.
24. Raju Choudhary Son of Suresh Choudhary Resident of Ward No. 19,
Nagar Panchayat, Mahnar, District- Vaishali.
25. Rekha Devi Wife of Chandeshwar Ram Resident of Ward No. 21,
Nagar Panchayat, Mahnar, District- Vaishali.
26. Suresh Prasad Singh Son of Late Jugeshwar Singh Resident of Ward
No. 20, Nagar Panchayat, Mahnar, District- Vaishali.
27. Pramod Kumar Singh Son of Nirday Ram Singh Resident of Ward No.
22, Nagar Panchayat, Mahnar, District- Vaishali.
28. Horil Rai Sonof Late Bateshwar Rai Resident of Ward No. 23, Nagar
Panchayat, Mahnar, District- Vaishali.
.... .... Respondents
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Appearance :
For the Petitioner : Mr. Vikas Ratan Bharti, Advocate
Mr. Ashish Giri, Advocate
For the State : Mr. Ashok Priyadarshi, GA-4
For SEC : Mr. Amit Shrivastava, Advocate
Mr. Girish Pandey, Advocate
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
Patna High Court CWJC No.18475 of 2014 (3) dt.24-09-2018
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3 24-09-2018It is submitted by Mr. Vikas Ratan Bharti, learned counsel for the petitioner that due to efflux of time, the writ petition has become infructuous.
In view of the submission made above, it is dismissed as withdrawn.
(Ashwani Kumar Singh, J) Kanchan/-
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