Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 43 in Gujarat Irrigation and Drainage Rules, 2014 43. No interference with the natural drainage. - The applicant shall not interfere with the natural drainage or artificial channels in utilizing the water sanctioned for his land.
