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[Cites 0, Cited by 15] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(g) in The Customs Act, 1962

(g)any dutiable or prohibited goods which are unloaded from a conveyance in contravention of the provisions of section 32, other than goods inadvertently unloaded but included in the record kept under sub-section (2) of section 45;