Chattisgarh High Court
Rakesh Saraogi vs State Of Madhya Pradesh 8 Wpc/1949/2017 ... on 19 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP No. 6161 of 1998
Rakesh Saraogi Versus State of M.P. & Ors
19/11/2018 Shri Manish Nigam, counsel for the petitioner.
Smt. Astha Shukla, PL for the State.
Shri HB Agrawal, Sr. Advocate with Smt. Iturani
Mukherjee, Advocate for the respondent/Corporation.
Paper book handed over by the petitioner's counsel to the Court Reader is taken on record. Copy of the same is supplied to counsel for the respondents.
Post the matter on 26.11.2018 on top of the list.
Sd/-
Judge (Prashant Kumar Mishra) Barve