Delhi High Court - Orders
The Cartoon Network Lp, Lllp & Anr vs Gee Pee Foods Pvt Ltd & Ors on 25 July, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 835/2006
THE CARTOON NETWORK LP, LLLP & ANR. ..... Plaintiffs
Through: Ms.Nancy Roy, Mr.Sharanya and
Ms.Prakriti Varshney, Advs.
versus
GEE PEE FOODS PVT LTD & ORS ..... Defendants
Through: Mr.Sanjay K. Shandilya and
Mr.Saurabh Jana, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 25.07.2022 The parties have not filed their written submissions. The learned counsels pray for and are granted four weeks' time to file the same.
Relist on 18th November, 2022.
NAVIN CHAWLA, J JULY 25, 2022 /Arya/P Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:27.07.2022 17:49:44