Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13 in The Tamil Nadu Aquaculture (Regulation) Rules, 1995 13. Appeal. - Every appeal under sub-section (1) of section 15 shall be in Form III and shall be made within 45 days from the date of receipt of an order appealed against.
