Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Arunachal Pradesh - Subsection Section 57(d) in Arunachal Pradesh Panchayat Raj Act, 1997 (d)if he is in the service of or holds any office of profit under the Central Government or any state Government or autonomous body or any Zilla Parishad/Anchal Samiti or any Gram Panchayat;
