Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Kerala - Subsection Section 10(2) in Kerala Highway Protection Act, 1999 (2)Where there are bends or links in the road boundary, the stone or marks shall be so located as to give the correct configuration of the boundary when they are joined by straight lines.
