Calcutta High Court
M/S. Arambag Hatcheries Ltd vs M/S. K.M. Agencies on 12 January, 2009
Author: Maharaj Sinha
Bench: Maharaj Sinha
CP No. 427 of 2008
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
M/S. ARAMBAG HATCHERIES LTD.
And
M/S. K.M. AGENCIES
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 12th January, 2009.
Appearance:
Mr. S.K.Mallick, Adv.
The Court :- Let the service be effected upon the company by Registered Post with Acknowledge Due or by Speed Post or by Courier with Acknowledgement Due.
This matter is made returnable on January 27 2009 and will appear as "Company Matter (New)" on that day.
Let an affidavit-of-service be filed on or before the returnable date.
(MAHARAJ SINHA, J.) snn.