Section 95 in The Chhattisgarh Municipal Corporation Act, 1956
95. Municipal Fund where to be expended.
- Expenditure by the Corporation out of the municipal fund shall, save as otherwise provided by this Act, be made within the city only, but may, by a resolution of the Corporation, supported by not less than half the total number of elected Councillors be made outside the city for any of the purposes of this Act.
