Delhi High Court - Orders
Bsnl Casual And Contract Workers Union ... vs Regional Labour Commissioner ... on 10 February, 2026
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~29 to 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8234/2021
BSNL CASUAL AND CONTRACT WORKERS UNION (REGD)
.....Petitioner
Through: Mr. Anuj Aggarwal, Ms. Kritika
Matta and Ms. Shuya Gupta,
Advocates
versus
REGIONAL LABOUR COMMISSIONER (CENTRAL) & ANR.
.....Respondent
Through: Mr. Rohan Jaitely (CGSC), Mr. Dev
Pratap Shahi, Mr. Varun Pratap Singh
and Mr. Yogya Bhatia, Advocates
Mr. Dinesh Agnani, Sr. Advocate
with Mr. Deepak Thukral and
Mr.Nikhil Goyal, Advocates
30
+ W.P.(C) 10098/2021 & CM APPL. 31189/202,CM APPL. 3533/2023
BHARAT SANCHAR NIGAM LTD
.....Petitioner
Through: Mr. Dinesh Agnani, Sr. Advocate
with Mr. Deepak Thukral and
Mr.Nikhil Goyal, Advocates
versus
BSNL CASUAL AND CONTRACT WORKERS UNION (REGD.)
.....Respondent
Through: Mr. Anuj Aggarwal, Ms. Kritika
Matta and Ms. Shuya Gupta,
Advocates
31
+ W.P.(C) 4378/2022 & CM APPL. 13039/2022 CM APPL. 662/2023
CHIEF GENERAL MANAGER TELECOM (WEST) AND ANR.
.....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/02/2026 at 21:34:13
Through: Mr. Dinesh Agnani, Sr. Advocate
with Mr. Deepak Thukral and
Mr.Nikhil Goyal, Advocates
versus
STATE PRESIDENT, BSNL CASUAL AND CONTRACT
WORKERS UNION, UTTARAKHAND .....Respondent
Through: Mr. Sandeep Sharma, Sr. Advocate,
Mr. Amit Chaudhary and Ms. Kavya
D., Advocates
32
+ W.P.(C) 4489/2022 & CM APPL. 13373/2022,CM APPL. 832/2023
THE CHIEF GENERAL MANAGER TELECOM (WEST) AND
ANR. .....Petitioner
Through: Mr. Dinesh Agnani, Sr. Advocate
with Mr. Deepak Thukral and
Mr.Nikhil Goyal, Advocates
versus
STATE PRESIDENT, BSNL CASUAL AND CONTRACT
WORKERS UNION, UTTARAKHAND .....Respondent
Through: Mr. Sandeep Sharma, Sr. Advocate,
Mr. Amit Chaudhary and Ms. Kavya
D., Advocates
33
+ W.P.(C) 5356/2022 & CM APPL. 16024/2022 ,CM APPL. 663/2023
CHIEF GENERAL MANAGER, TELECOM (WEST) AND
ANOTHER .....Petitioner
Through: Mr. Dinesh Agnani, Sr. Advocate
with Mr. Deepak Thukral and
Mr.Nikhil Goyal, Advocates
versus
STATE PRESIDENT, BSNL CASUAL AND CONTRACT
WORKERS UNION, UTTARAKHAND .....Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/02/2026 at 21:34:13
Through: Mr. Sandeep Sharma, Sr. Advocate,
Mr. Amit Chaudhary and Ms. Kavya
D., Advocates
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 10.02.2026
1. Renotify on 18.03.2026.
2. Let written note be also placed on record.
MANOJ KUMAR OHRI, J FEBRUARY 10, 2026 sn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/02/2026 at 21:34:13