Section 567 in Rules under the United Provinces Excise Act, 1910
567. Short title, extent and commencement.
- (i) These Rules may be called the [U.P. Nira (or Sweet Toddy) Rules, 1979.] [For full details, see Appendix 24](ii)They shall extend to the whole of Uttar Pradesh.(iii)They shall come into force with effect from the date of their publication in Official Gazette.
