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Madhya Pradesh High Court

Sanjay Dave vs Union Of India Through Department Of ... on 1 October, 2021

Author: Pranay Verma

Bench: Pranay Verma

1 WP-7106-2020 The High Court Of Madhya Pradesh WP-7106-2020 (SANJAY DAVE Vs UNION OF INDIA THROUGH DEPARTMENT OF HOME AND OTHERS) 1 Indore, Dated : 01-10-2021 Shri Dinesh Kumar Tiwari, learned counsel for the petitioner. As prayed by counsel for the petitioner, list after four week.


                                                                                                        (PRANAY VERMA)
                                                                                                             JUDGE


                                             jyoti




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  SAN                  JYOTI CHOURASIA
                       Date: 2021.10.04
                       15:35:17 IST