Section 32(2)(a) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2)(a) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996

(a)any application for commutation of pension which is pending before the commencement of these rules shall be disposed of in accordance with the provisions of old rules as if these rules had not been made; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 32(2)(a) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996