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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(b) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(b)to prepare a plan for the maintenance of irrigation system in the area of its operation at the end of the each crop season and carry out the maintenance works of both distributory system and minor and field drains in its area of operation with the funds of the association from time to time [subject to such terms and conditions as may be prescribed;] [Added by Act No. 39 of 2005, dated 8.11.2005.];