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Delhi District Court

Punjab And Sind Bank vs M/S.Tatkal Yatra Online.Com on 21 August, 2024

                                                     CS (COMM) 412/2023
                                                Saraogi Super Sales Pvt. Ltd.
                                                                         Vs.
                                                         Jata Shankar Prasad

07.08.2024

Present: Sh. Varun Bedi, Ld. Counsel for plaintiff (through VC).

None for defendant.

None for defendnat despite repeated calls. It is already 01:00 p.m. Evidence Affidavit not filed till date by the defendant, neither any advance copy given has been stated to be given.D.E. is closed.

Put up for final arguments on 04.09.2024.

Digitally signed by KIRAN

KIRAN BANSAL Date:

BANSAL 2024.08.07 14:11:00 +0530 (Kiran Bansal) District Judge, Commercial Court-02, Shahdara District, Karkardooma Courts, Delhi / 07.08.2024