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Union of India - Section

Section 7 in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

7. Intelligent Network Services to be launched after obtaining access code allocation.

- All Eligible Service Providers shall launch the Intelligent Network Services in Multi-Operator Multi-Network scenario after obtaining adequate access code allocation from the Administrator of the National Numbering Plan or the Licensor, as the case may be.