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Bombay High Court

James Kantilal Shah vs The Institute Of Chartered Accountants ... on 5 February, 2019

                                                   Before: Aniruddha M. Chandekar
                                                   Prothonotary & Senior Master.
                                                   Date: 05th February, 2019
CALLED OUT FOR REJECTION :
33.   WPL/383/2018             )   None present.
                               )
                               )   P.C.:       The Petitioner and/or his/her Advocate to
                               )   remove office objections on the Petition and to get the
                               )   same numbered and/or registered on or before
                               )   26.03.2019, failing Petition to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.

34.   WPL/394/2018             )   Mr. Samir Suryawanshi, Advocate for Petitioner.
                               )
                               )   P.C.:       The Petitioner and/or his/her Advocate to
                               )   remove office objections on the Petition and to get the
                               )   same numbered and/or registered on or before
                               )   05.03.2019, failing Petition to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.

35.   WPL/395/2018             )   Mr. Samir Suryawanshi, Advocate for Petitioner.
                               )
                               )   P.C.:       The Petitioner and/or his/her Advocate to
                               )   remove office objections on the Petition and to get the
                               )   same numbered and/or registered on or before
                               )   05.03.2019, failing Petition to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                                   office objections.

36.   WPL/401/2018             )   None present.
                               )
                               )   P.C.:       The Petitioner and/or his/her Advocate to
                               )   remove office objections on the Petition and to get the
                               )   same numbered and/or registered on or before
                               )   26.03.2019, failing Petition to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.
                               )

05/02/2019

Prothonotary and Senior Master ::: Uploaded on - 06/02/2019 ::: Downloaded on - 07/02/2019 23:37:50 :::