Bombay High Court
James Kantilal Shah vs The Institute Of Chartered Accountants ... on 5 February, 2019
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 05th February, 2019
CALLED OUT FOR REJECTION :
33. WPL/383/2018 ) None present.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 26.03.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
34. WPL/394/2018 ) Mr. Samir Suryawanshi, Advocate for Petitioner.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 05.03.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
35. WPL/395/2018 ) Mr. Samir Suryawanshi, Advocate for Petitioner.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 05.03.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
office objections.
36. WPL/401/2018 ) None present.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 26.03.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
)
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