Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Andhra Pradesh - Subsection Section 135(ii) in Andhra Pradesh Rules Under the Registration Act, 1908 (ii)for making a general search in respect of one and the same property in the records of an office, which was once in existence, was abolished and then revived;
