Section 3(1)(d) in National Financial Reporting Authority Rules, 2018

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Union of India - Subsection

Section 3(1)(d) in National Financial Reporting Authority Rules, 2018

(d)any body corporate or company or person, or any class of bodies corporate or companies or persons, on a reference made to the Authority by the Central Government in public interest; and

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Union of India - Subsection

Section 3(1)(d) in National Financial Reporting Authority Rules, 2018