Karnataka High Court
M/S Grand Pressings And Tools vs The Assitnat Regional Director on 19 November, 2008
Author: H.G.Ramesh
Bench: H.G.Ramesh
MFA. 240.3 126/2008 IN THE HIGH 001131' or KARXATAIEA AT 0. DATED THIS mm 1973 DAY or uovmunm 4' "
mm HOIWBLE mc..rus*r1cn ti'§G;R.sn}1_ss::f f M.F.A. Ho. 3126120o7s srxrwssx: V " ' M/S GRAND PRESSINGS 85 :rooLs,------ . ' BY ms PROPRIETOR J G PRASAD.' _ V " ~ s/0 JAYAPRAKASH --. ' KAMMAGONDANAHALL; V .
JALAHALLI WEST * 1 0, BANGAL0RE~560_0«;'5_V ...APPELLAI*¥I' {BY 930210012 V CJAGA?<3i*a*ATH;.ADV.V) "_ ' AND:
1 THE Ass;s'm.N':"~;§1;GIo_NA.L..a1REc?oR REGIONALVOFPICE.(KAI%'NA'I'AKA) ES] coRmR~mfzo_N,'N0;~.-- ~10 B_¥NNY Flaws, BINNYPET Bit\.NGAI.GRE-560.923 ' = rift-1:5, RE00vERY OFFICER V 13$: C'QRPC)RA'_'i'ION, NO. 10 _ "B;iNN§'« ¥{'IE_LE)S, BINNYPET A _BANG_ALeRE~56o 023 RESPONIBENTS TuH1StMFvA FILED [US 82 OF THE EMPLOYEES S'I'A'I'E ~i."v"!.NSI,xJRANC'£-'1...ACT, AGAINST THE ORDER DATED 31.12.2007 ' P.£xSSED._IN MXSC. APPLICATION N05/200'? on ma me: 01?
'='i"HE* §;MPLOYEES STATE INSURANCE, BANGALORE, msuxssxme THE PETITION 011,00 U/S 7'5 8: 73 or THE gs:
-..Ac'r R/W cream: 9 reum 4 & 9 or 000 or»: 05.02.2007 ma , .,s§»:'mNG ASEDE THE 029312 13'!' 11.08.2006 PASSED IN ESL '~.3 45/2003.