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Supreme Court - Daily Orders

Jugal Kishore vs The State Of Rajasthan on 30 January, 2019

Bench: A.M. Khanwilkar, Navin Sinha

     ITEM NO.1003                                                        SECTION II

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

         R.P.(Crl.) No. 50/2019 in SLP(Crl) No. 8805/2018

     JUGAL KISHORE                                                       Petitioner(s)

                                                   VERSUS

     THE STATE OF RAJASTHAN                                              Respondent(s)

     (FOR ADMISSION and IA No.180475/2018-APPLICATION FOR LISTING REVIEW
     PETITION IN OPEN COURT)

     Date : 30-01-2019 This petition was circulated today.

     CORAM :
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE MR. JUSTICE NAVIN SINHA


                                    By Circulation



                         UPON perusing papers the Court made the following
                                            O R D E R

Application for listing review petition in open court is rejected.

The Review Petition is dismissed in terms of Signed Order.

Pending application, if any, also stand disposed of.

(NEELAM GULATI) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) (SIGNED ORDER IS PLACED ON THE FILE) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2019.02.01 17:06:17 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION(CRL.) No. 50 OF 2019 IN SPECIAL LEAVE PETITION (CRL.) No.8805 OF 2018 JUGAL KISHORE Petitioner(s) VERSUS THE STATE OF RAJASTHAN Respondent(s) O R D E R Application for listing review petition in open court is rejected.

We have carefully gone through the Review Petition and the connected papers. We find no merit in the Review Petition and the same is accordingly dismissed.

…..............J (A.M. KHANWILKAR) …..............J (NAVIN SINHA) NEW DELHI JANUARY 30, 2019