Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Bharat - Subsection

Section 2(1)(i) in The Madhya Bharat Abolition of Jagirs Act, Samvat 2008

(i)"agricultural year" means the year beginning on the first day of July and ending on the 30th June;