Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(46) in Maharashtra Public Universities Act, 2016

(46)"recognized institution" means an institution of higher learning, research or specialized studies, other than a college, and recognized to be so by the university;