Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 67 in The Orissa Luxury Tax Rules, 1995 67. Mode of payment of fee. - Fees payable under the Act and Rules shall be paid in Court fee stamps or in cash into Government Treasury.
