Delhi High Court - Orders
Marico Limited vs Narico Agrovet Private Limited & Anr on 18 December, 2025
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 717/2021
MARICO LIMITED .....Plaintiff
Through: Mr. Sumit Wadhwa, Mr. Aishay
Bhardwaj & Mr. Gautam Kumar,
Advocates.
Versus
NARICO AGROVET PRIVATE LIMITED & ANR......Defendants
Through: Mr. Kedar Yadav, Mr. Rahul Yadav,
Ms. Minakshi Yadav, Mr. Divyansh
Solanki & Ms. Sanya Verma,
Advocates.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 18.12.2025 IA No.17167/2023
1. The Plaintiff has filed the present Application under Order I Rule 10(2) read with Section 151 of the Code of Civil Procedure, 1908.
2. The Pleadings are complete in this Application.
3. Accordingly, list for hearing on 24.03.2026.
TEJAS KARIA, J DECEMBER 18, 2025 'gsr' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 21:03:29