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[Cites 0, Cited by 0] [Section 35(12)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(12)(b) in The Limited Liability Partnership Rules, 2009

(b)where a petition for winding up of a LLP is pending before the Tribunal, in terms of the directions given by the Tribunal on the winding up petition; or