Delhi High Court - Orders
Paypal Payments Private Limited vs Financial Intelligence Unit India. ... on 18 October, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~11.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 594/2023 and CM APPL. 42770/2023, CM APPL. 42771/2023
CM APPL. 42772/2023, CM APPL. 42773/2023, CM APPL.
54383/2023
PAYPAL PAYMENTS PRIVATE LIMITED ..... Appellant
Through: Ms. Shally Bhasin, Mr. Prateek
Gupta, Mr. Prateek Yadav and Ms.
Jyotsna Punshi, Advocates.
versus
FINANCIAL INTELLIGENCE UNIT INDIA. THROUGH
ADDITIONAL DIRECTOR & ANR. ..... Respondent
Through: Mr. Zoheb Hossain, Mr. Vivek
Gurnani and Mr. Subham Rathore,
Advocates for R-1.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Ms. Shreya V.
Mehra and Mr. Varun Rajawat,
Advocates for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 18.10.2023 There is an adjournment application in the matter on behalf of the Respondent No. 1. There is no objection from the other side. The aforesaid adjournment application is allowed.
Accordingly, the case is adjourned to 15.12.2023.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J OCTOBER 18, 2023/aks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 22:38:47