Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] UT Ladakh - Subsection Section 4(2) in Ladakh Autonomous Hill Development Councils Act, 1997 (2)The Government may nominate not more than four persons from amongst the principal religious minorities and women in the district to be members of the Council.
