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Madhya Pradesh High Court

Sudama vs The State Of Madhya Pradesh on 29 June, 2021

Author: Nandita Dubey

Bench: Nandita Dubey

1 CRA-5231-2020 The High Court Of Madhya Pradesh CRA-5231-2020 (SUDAMA Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 29-06-2021 Heard through Video Conferencing. List tomorrow along with Criminal Appeal No. 1012/2020.

(NANDITA DUBEY) JUDGE jk Signature Not Verified SAN Digitally signed by JITIN KUMAR CHOURASIA Date: 2021.06.29 16:23:35 IST