Madhya Pradesh High Court
Sudama vs The State Of Madhya Pradesh on 29 June, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 CRA-5231-2020 The High Court Of Madhya Pradesh CRA-5231-2020 (SUDAMA Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 29-06-2021 Heard through Video Conferencing. List tomorrow along with Criminal Appeal No. 1012/2020.
(NANDITA DUBEY) JUDGE jk Signature Not Verified SAN Digitally signed by JITIN KUMAR CHOURASIA Date: 2021.06.29 16:23:35 IST