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State of Kerala - Section

Section 10 in Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971

10. Appointment of officers to settle compensation payable by landholders and for issue of pattas.

- The Government may appoint or authorise such officer or officers as they deem necessary for the purpose of making enquiry and determining the compensation payable by the landholders to the Government under section 7 and for the issue of pattas or other documents under section 9.