Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Workmen's Compensation Rules, 1924 11. Reports of fatal accidents .-The report required by section 10-B shall, subject to such rules, if any, as may be made by the State Government, be in Form EE.
