Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(f) in Haryana Rural Employment Guarantee Scheme, 2007 (f)"State Programme Coordinator" means the Officer of the State Government in the Rural Development Department, not below the rank of Joint Secretary, so designated;
