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[Cites 0, Cited by 0] [Section 49A(16)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(16)(d) in The West Bengal Factories Rules, 1958

(d)Barriers of substantial construction shall be securely and permanently fixed across any doorway or gateway in a building or in a wall which conceals an approaching train from view, between the building and the track as prescribed in clause (a) of sub-rule (3).