Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act] State of Gujarat - Subsection Section 50(2)(ix) in Gujarat State Council for Physiotherapy Act, 2011 (ix)the standard of professional conduct and etiquette and code of ethics to be observed by Physiotherapists professionals under section 26;