Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(4) in Uttar Pradesh Roadside Land Control Act, 1945 (4)'place of worship' includes a temple, church. mosque imambara. dargha, karbala, takya, idgah, samadhi, math, sati ka than or gurdwara;
