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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(1) in Jharkhand Single Window Clearance Act, 2015

(1)The Officers of various departments shall be placed in the Agency on deputation/ secondment by concerned administrative department/organizations, includea. An Officer not below the rank of a Chief Engineer in the Jharkhand State Pollution Control Board.b. An Officer not below the rank of the Chief Town Planner in the Department of Urban Development and Housing.c. An Officer not below the rank of Joint Labour Commissioner in the Department of Labourd. An Officer not below the rank of the Joint Commissioner Commercial Tax in the Department of Commercial Taxe. An Officer not below the rank of Chief Conservator of forests in the Department of Forest, Environment and Climate Change.f. An Officer not below the rank of Chief Engineer in Jharkhand Bijli Vitran Nigam Ltdg. An Officer not below the rank of Director of Land Acquisition in the Department of Revenue, Registration and Land Reforms.h. An officer not below the rank of Additional Director of Mines from the Department of Mines and Geology