Delhi High Court - Orders
Master Ansh Kapoor & Anr vs K.B Kapur & Others on 2 February, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (OS) 3438/2014 & I.A. 3789/2016
MASTER ANSH KAPOOR & ANR ... Plaintiffs
Through Ms.Aksa Thomas, Proxy counsel for
Plaintiff.
versus
K.B KAPUR & OTHERS ... Defendants
Through Mr.Harshvardhan Pandey, Adv. for
Defendant Nos.1 & 2.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 02.02.2021 This hearing is conducted through video conferencing. The matter was adjourned for today i.e. 02.02.2021 on the request of learned counsel for the plaintiffs who sought time to make some additional submissions.
Today, a request is received that the learned counsel for the plaintiffs is indisposed.
In the interest of justice, adjourned to 08.02.2021. No adjournment would be given on that date.
JAYANT NATH, J.
FEBRUARY 2, 2021/st