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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 147(8) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(8)Deputy Directors will immediately report, as they come to notice any defects in the ammunition they have on charge. In each case the date and place of manufacture and the quantity of that particular issue on hand and other details should be clearly specified.