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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(2)(a) in Kerala Real Estate (Regulation and Development) Act, 2015

(a)the salaries and allowances payable to the Chairperson and other Members and the administrative expenses including the salaries and allowances payable to the officers and other employees of the Authority and the Appellate Tribunal;