Delhi High Court - Orders
Krishna Devi vs State (Govt. Of Ncvt Of Delhi) & Anr on 14 January, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~18.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4793/2019, CRL.M.A. 36525/2019 and
CRL.M.A. 36539/2019
KRISHNA DEVI ..... Petitioner
Through: Mr. Siddharth Vashisth, Advocate for
Mr. Amit Kumar, Advocate
versus
STATE (GOVT. OF NCVT OF DELHI) & ANR. ..... Respondents
Through: Mr. Ashok Kumar Garg, APP for State
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
(VIA VIDEO CONFERENCING)
ORDER
% 14.01.2022
1. Learned APP for the State submits that respondent No.2 is not available today being out of station.
2. List on 29.03.2022.
MANOJ KUMAR OHRI, J JANUARY 14, 2022 na Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND