Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1) in The Wild Life (Protection) (Orissa) Rules, 1974

(1)On the expiry of the period specified in the licensee, and on receipt of the return in Form No. 7 from the licensee, the Issuing Officer shall, after satisfying himself that the holder of the licence, had not committed any breach of the conditions of the licence, refund expeditiously the deposit.