Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act] State of Goa - Subsection Section 116(1)(i) in Goa Co-operative Societies Rules, 2003 (i)he is holding or has held a judicial office not lower in rank than that of a Civil Judge (Junior Division); or