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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(16) in Sardar Patel University Act, 1955

(16)to control and co-ordinate the activities of, and give financial aid to, affiliated colleges and recognized institutions [and to regulate the fees to be paid by the students in such colleges] [These words were added by Gujarat 15 of 1970, Section 3(i).];